Test - 31-10
Supreme Court:
Legal community and advocates are inseparable and important part of robust legal system and they not only aid in seeking access to justice but also promote justice. Judges cannot perform their task of dispensing justice effectively without the able support of advocates. In that sense, advocates play an important role in the administration of justice.
- Dr. A.K. Sikri, J. in LAWS(SC)-2016-9-80
