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Copyright
The content, database and software on this site and in backend portal is the exclusive property of Regent Computronics Pvt Ltd and is protected by Indian and international copyright laws. The Regent Computronics Pvt Ltd contains logos, information, software, photographs, audio and video clips, graphics, links and other material that are protected by copyright, trademark or other proprietary rights of Regent Computronics Pvt Ltd or third party content providers, including but not limited to product names, logos, designs, titles, and words or phrases which may be registered in certain jurisdictions (collectively, the "Content"). By using this website you agree to comply with any additional copyright notices, information, or restrictions contained in any Content available on or accessed through the Web Service. Users of the Web Service may use the Content only for their personal and noncommercial use . Users of the Web Service wanting to use the content for commercial use must obtain prior express written permission of Regent Computronics Pvt Ltd. Users shall not modify, publish, transmit, transfer or sell, reproduce, create derivative works from, distribute, perform, display, or in any way exploit any of the content, in whole or in part, except as otherwise expressly permitted in this Agreement. Content consisting of downloadable software shall not be reverse-engineered in any manner whatsoever.

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