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Latest Updates

UNION OF INDIA Vs. DALBIR SINGH

Court : SUPREME COURT OF INDIA (FROM: DELHI) | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Division

PUNJAB STATE POWER CORPORATION LIMITED Vs. EMTA COAL LIMITED

Court : SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA) | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Division

RAJENDRA BAJORIA Vs. HEMANT KUMAR JALAN

Court : SUPREME COURT OF INDIA (FROM: CALCUTTA) | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Division

MATADIN SURAJMAL RAJORIA (DECEASED) THROUGH SOLE LEGATEE LALITA SATYANARAYAN KHANDELAWAL Vs. RAMDWAR MAHAVIR PANDE (DEAD) THR. LRS. & ORS.

Court : SUPREME COURT OF INDIA | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Division

KALA SINGH @ GURNAM SINGH Vs. STATE OF PUNJAB

Court : SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA) | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Division

INDRAPAL SINGH Vs. STATE OF U.P.

Court : SUPREME COURT OF INDIA (FROM: ALLAHABAD) | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Division

CENTURY METALS RECYLING LIMITED Vs. M/S. URGO CAPITAL LIMITED

Court : HIGH COURT OF CALCUTTA | Judgment Date : September 21,2021

Overruled : No | Judge Bench : Single

ALLAHABAD BANK Vs. KRISHAN PAL SINGH

Court : SUPREME COURT OF INDIA | Judgment Date : September 20,2021

Overruled : No | Judge Bench : Division

MANMOHAN LAL GUPTA Vs. MARKET COMMITTEE BHIKHI

Court : SUPREME COURT OF INDIA | Judgment Date : September 20,2021

Overruled : No | Judge Bench : Division

LAXMI CONTINENTAL CONSTRUCTION CO. Vs. STATE OF U.P.

Court : SUPREME COURT OF INDIA | Judgment Date : September 20,2021

Overruled : No | Judge Bench : Division

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